Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 137A(4)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(4)(v) in New Town, Kolkata Development Authority Act, 2007

(v)the electrical installation, like transformer, lamp post, switchgear box, meter room;