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Andhra Pradesh High Court - Amravati

Dr.G.Sri Ranganayakulu, vs Rayalseema University, on 10 November, 2025

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Writ Petition Nos:18603, 21904, 23257 and 23677 of 2017 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE 10.11.2025 MRK,J At the request made by the learned Standing Counsel, list these matters next week.

_______ MRK,J Ksj