Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 125 in The Army Rules, 1954

125. Signing of proceedings .-The Court shall date and sign the sentence and such signature shall authenticate the whole of the proceedings.