Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Jharkhand - Subsection Section 30(ii) in The Chota Nagpur Tenancy Act, 1908 (ii)power to enter upon any land, and to survey, demarcate and make a map of the same;
