Bombay High Court
Nitin S/O Pandharinath Idare vs State Of Mha. Thr. Pso Sonegaon Nagpur ... on 1 August, 2023
Author: Vinay Joshi
Bench: Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 1514 OF 2022
In
STAMP NO. OF
Nitin S/o Pandharinath Idare ....PETITIONER
V/S
State Of Mha. Thr. Pso Sonegaon Nagpur And....RESPONDENT
Another RAJU KADU for Petitioner APP FOR R 1 for Respondent CORAM : HON'BLE SHRI JUSTICE VINAY JOSHI & HON'BLE SHRI JUSTICE VALMIKI SA MENEZES, JJ DATE : 1st August, 2023 P.C. :
S.O. to 2-8-2023 at 10.30 AM at the req.of Shri Nikarm Adv. for R-2.
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