Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Nitin S/O Pandharinath Idare vs State Of Mha. Thr. Pso Sonegaon Nagpur ... on 1 August, 2023

Author: Vinay Joshi

Bench: Vinay Joshi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CR. APPLICATION U/S 482 NO. 1514 OF 2022
                           In
                    STAMP NO. OF

 Nitin S/o Pandharinath Idare                 ....PETITIONER
             V/S
 State Of Mha. Thr. Pso Sonegaon Nagpur And....RESPONDENT

Another RAJU KADU for Petitioner APP FOR R 1 for Respondent CORAM : HON'BLE SHRI JUSTICE VINAY JOSHI & HON'BLE SHRI JUSTICE VALMIKI SA MENEZES, JJ DATE : 1st August, 2023 P.C. :

S.O. to 2-8-2023 at 10.30 AM at the req.of Shri Nikarm Adv. for R-2.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 01/08/2023 ::: Downloaded on - 02/08/2023 09:30:40 :::