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State of Madhya Pradesh - Section

Section 22 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

22. Other Officers.

- The appointment of other officers of the University referred to in Section 12 shall be made in such manner and the conditions of their service and their powers and duties shall be such as may be prescribed by the Statutes and Regulations.Chapter - IV Authorities of the University