Punjab-Haryana High Court
Feroze Khan & Ors vs Malkhan on 10 May, 2013
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No. 2240 of 1985
Date of decision : 10.05.2013
Feroze Khan & ors.
....Appellants
V/s
Malkhan
....Respondent
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA Present: None.
RAJAN GUPTA J.
On the last date of hearing following order was passed in this case:-
"None appears despite note in the cause list that case shall be taken up in the motion list. " In the interest of justice, adjourned to 10.05.2013"
Appellants remain unrepresented today as well. It appears that no substantial question of law has been framed to show that interference in second appeal is warranted.
Dismissed for non-prosecution.
May 10, 2013 (RAJAN GUPTA) Ajay JUDGE