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[Cites 0, Cited by 0] [Section 235(3)] [Section 235] [Entire Act]

State of West Bengal - Subsection

Section 235(3)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)the part of the seat against which the driver's back rests, shall not be less than 28 centimetres from the nearest point on the steering wheel;