Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 61 in Tripura Value Added Tax Rules, 2005 61. Copies Of Orders. - The first copy of any assessment and the first copy of the appellate or revisional order will be supplied to the dealer free of charge.
