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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(1)(a) in The Orissa Grama Panchayats Act, 1964

(a)whenever any occasion arises, declare the whole or any part of the Grama to be an agricultural pest infected area and take steps for the eradication of the infection and for the said purpose issue necessary directions to the owners or growers of crops within the Grama ; or