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Calcutta High Court

C.I.T. Kolkata-Iv vs Alpha Hydronics Pvt. Ltd on 13 June, 2014

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET
                        I.T.A. No. 549 of 2004
                    IN THE HIGH COURT AT CALCUTTA
                  Special Jurisdiction (Income Tax)
                            ORIGINAL SIDE



                           C.I.T. KOLKATA-IV
                                 Versus
                       ALPHA HYDRONICS PVT. LTD


      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 13th June, 2014.

The Court : None appeared for either of the parties. The appeal appears to have been filed on 4th August 2004 but has not yet been admitted. Let this matter be listed on 7th July, 2014 under the heading "for dismissal" for non prosecution along with I.T.R. No. 285 of 2004.

(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) SBI