Calcutta High Court
C.I.T. Kolkata-Iv vs Alpha Hydronics Pvt. Ltd on 13 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
I.T.A. No. 549 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. KOLKATA-IV
Versus
ALPHA HYDRONICS PVT. LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 13th June, 2014.
The Court : None appeared for either of the parties. The appeal appears to have been filed on 4th August 2004 but has not yet been admitted. Let this matter be listed on 7th July, 2014 under the heading "for dismissal" for non prosecution along with I.T.R. No. 285 of 2004.
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) SBI