Madhya Pradesh High Court
Ramadhar Chamar vs Bhola @ Bholwa on 5 April, 2024
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 825 of 2024 (RAMADHAR CHAMAR Vs BHOLA @ BHOLWA) Dated : 05-04-2024 None for the parties.
Adjourned.
In the interest of justice one more opportunity is hereby granted to the learned counsel for the applicants to argue the case.
List on 08.04.2024 at the top of the list.
(DWARKA DHISH BANSAL) JUDGE SN Signature Not Verified Signed by: SATTYENDAR NAGDEVE Signing time: 4/6/2024 3:47:13 PM