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Delhi High Court - Orders

Saroj Bhola & Anr vs State Of Nct Of Delhi & Ors on 28 January, 2019

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.REV.P. 415/2018 & Crl.M.A.9130/2018, Crl.M.A.9132/2018
       SAROJ BHOLA & ANR                                ..... Petitioners
                         Through      Mr. Samar Kachwaha with Ms.
                                      Chanan Parwani and Ms. Sajni
                                      Kachwaha, Advocates.
                         versus

       STATE OF NCT OF DELHI & ORS                ..... Respondents
                     Through    Mr. Hirein Sharma, APP for the State.
                                SI Anand Prakash, PS Tilak Nagar.
                                Mr. Charanjit Singh, Advocate for
                                respondent Nos.3 to 6.
       CORAM:
       HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                     ORDER
       %             28.01.2019

             Mr. Charanjit Singh, Advocate enters          appearance for

respondent Nos.3 to 6 and prays for time to make submissions.

At request, re-notify on 04.04.2019. In the meantime, digital copy of the Trial Court record be requisitioned.

SANJEEV SACHDEVA, J JANUARY 28, 2019 st