Delhi High Court - Orders
Saroj Bhola & Anr vs State Of Nct Of Delhi & Ors on 28 January, 2019
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 415/2018 & Crl.M.A.9130/2018, Crl.M.A.9132/2018
SAROJ BHOLA & ANR ..... Petitioners
Through Mr. Samar Kachwaha with Ms.
Chanan Parwani and Ms. Sajni
Kachwaha, Advocates.
versus
STATE OF NCT OF DELHI & ORS ..... Respondents
Through Mr. Hirein Sharma, APP for the State.
SI Anand Prakash, PS Tilak Nagar.
Mr. Charanjit Singh, Advocate for
respondent Nos.3 to 6.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 28.01.2019
Mr. Charanjit Singh, Advocate enters appearance for
respondent Nos.3 to 6 and prays for time to make submissions.
At request, re-notify on 04.04.2019. In the meantime, digital copy of the Trial Court record be requisitioned.
SANJEEV SACHDEVA, J JANUARY 28, 2019 st