Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] State of Assam - Subsection Section 41(b) in Assam Panchayat Act, 1994 (b)exercise such powers and perform such duties of the President of the Anchalik Panchayat as the President from the time to time may subject to the rules made by Government in that behalf, delegate to him by an order in writing; and
