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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 68(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The Administrator shall post from time to time in District Panchayat such number of officers of Group 'N and Group 'B' including any officers employed by the existing local authority and other officers allocated to serve under the Dadra and Nagar Haveli Administration, as the Administrator considers necessary.