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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(3) in Kolkata Municipal Corporation Building Rules, 2009

(3)The Mayor-in-Council shall consider the recommendation of the Committee and may accept the same or in case of non-acceptance*or any modification, alteration or cancellation of the same shall record the reasons thereof, within 30 (thirty) days from the date of communication of such recommendations.