Section 18(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016
(2)Conservation and sustainable harvesting: Livelihood issues related to non-timber forest products, subsistence economy, role or scope in participatory forest management, red list of International Union for Conservation of Nature and schedule VI of Wildlife (Protection) Act, 1972; methods of in-situ and ex-situ conservation, concept of sustainable utilisation, sustainable harvest able limits and non-destructive harvesting, value addition, bio-prospecting and bio-discovery.
