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[Cites 0, Cited by 0] [Section 22D(2)] [Section 22D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22D(2)(c) in Andhra Pradesh Co-Operative Societies Rules, 1964

(c)The procedure for issue of election notification, receipt of nominations, scrutiny & withdrawal and also Polling Voting shall be followed as specified under Rule 22 of these rules.]