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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(b) in The Rajasthan Co-Operative Service Rules, 1954

(b)persons who are certified by an officer not below the rank of Asstt. Registrar to have been wholetime employee of Co-operative Institutions for a continuous period of at least 3 years.