Section 32(1)(vi) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

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State of Rajasthan - Subsection

Section 32(1)(vi) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(vi)Not more than two persons possessing special knowledge of Archaeology or keenly interested in the preservation of the cultural heritage, to be completed by the Board, as members; and

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State of Rajasthan - Subsection

Section 32(1)(vi) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968