Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in THE MARINE AIDS TO NAVIGATION ACT, 2021 8. Management of general aids to navigation. The development, maintenance and management of all general aids to navigation shall be vested in the Central Government.
