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Chattisgarh High Court

Umed Lal Jaiswal vs State Of Chhattisgarh 87 Wps/270/2012 ... on 10 September, 2018

             HIGH COURT OF CHHATTISGARH AT BILASPUR
                                  Order Sheet
                       Writ Petition (S) No. 4847 of 2018
              Umed Lal Jaiswal Vs. State of Chhattisgarh & Others




10/09/2018

List this case on 27.10.2018.

Sd/-

(P. Sam Koshy) JUDGE sharad