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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(3)(a) in The West Bengal Primary Education Act, 1973

(a)advise the Board about the syllabus and courses of studies to be followed [in the Primary Teachers' Training Institute and in primary schools] [Words substituted for the words 'in primary schools,' by W.B. Act 10 of 1999.] as well as for examinations instituted or conducted by the Board or the Primary School Councils;