Delhi High Court - Orders
(Exemption) Parveen Kumar Gupta vs Mr. Ravi Chadha And Ors on 14 July, 2021
Author: Asha Menon
Bench: Asha Menon
$~Suppl.-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM (M) 428/2021, CM APPLs.20526/2021 (by the petitioner u/S
151 CPC for summoning of the subject matter suit) & 20527/2021
(Exemption)
PARVEEN KUMAR GUPTA .....Petitioner
Through: Mr. S.K. Bansal and Mr.
Ajay Amitabh Suman,
Advocates
Versus
MR. RAVI CHADHA AND ORS. .....Respondents
Through: Mr. Ashish Deep Verma, Ms.
Kamya Ritu Verma, Mr. Vijay
Singh and Ms. Bharti Sharma,
Advocates
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 14.07.2021 [VIA VIDEO CONFERENCING] CM APPL.20527/2021 (Exemption)
1. Allowed, subject to all just exceptions.
2. The application stands disposed of. CM (M) 428/2021, CM APPLs.20526/2021 (by the petitioner u/S 151 CPC for summoning of the subject matter suit)
1. Arguments heard.
2. Judgment reserved.
ASHA MENON, J JULY 14, 2021/ak Signature Not Verified Signed By:MANJEET KAUR Signing Date:14.07.2021 23:54:25