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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(3)(a) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(a)no appeal under section 11 has been preferred against the decision of the Tribunal within the period specified therein; or