Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Jammu-Kashmir - Subsection Section 25(1)(a) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (a)free healthcare in the vicinity specially in rural area subject to such family income as may be notified ;