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State of Punjab - Section

Section 30 in The Punjab Town Improvement Trust Rules, 1939

30.

All work done whether by contractor by piece or by daily labour, and materials received which have to be counted or measured shall be measured and the measurements entered in a measurement book, form No. 12.Notes. - (1) Detailed instructions for writing up the measurement book are printed in the book itself, and these instructions must be carefully observed.
(2)The description of work must be such as to admit of easy identification with reference to the plan and estimate.
(3)The measurement books shall be serially numbered and when completed shall be filed in the Trust office where their return shall be watched through the stock book of forms.
(4)The final measurement of a work shall be taken and recorded within ten days of the receipt of the contractor report of the completion of the work, and in cases where this cannot be done, the Trust Engineer shall record the reasons for delay.