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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(3)(d) in Punjab Detenus (Conditions of Detention) Order, 1974

(d)Cancellation or reduction, for a period not exceeding two months of the privilege of writing and receiving letters or of receiving newspapers and books.