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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(7)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)to be informed of the extent to which payment may be expected from any Insurance Company or third party and any charges for which the patient may be personally liable; and