Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] Union of India - Subsection Section 87(2)(s) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999 (s)the manner of authorising any person to act and the manner of registration of a geographical indications agent under section 76;