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Madhya Pradesh High Court

Branch Manager vs M/S Texmo Pipes And Products Ltd. on 4 February, 2026

1 FA-1227-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1227 of 2019 (M/S TEXMO PIPES AND PRODUCTS LIMITED Vs BRANCH MANAGER AND OTHERS ) FA/1448/2019 Dated : 04-02-2026 Proxy Appearing for the appellant submits that the arguing counsel is adjusted today.

Adjourned.

(DEEPAK KHOT) JUDGE RAGHVENDRA Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 06-02-2026 18:37:25