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[Cites 0, Cited by 0] [Section 303(2)] [Section 303] [Entire Act]

State of Tamilnadu - Subsection

Section 303(2)(c) in Tamil Nadu District Municipalities Act, 1920

(c)[xxx] [Clause (b) was substituted for original clauses (b) and (c) by section 123(1) of Tamil Nadu Act X of 1930.]