Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(iii) in Assam Brick Kilns Establishment and Regulation Rules, 2013 (iii)Brick kilns shall not be constructed within 200 meters (aerial distance) from the sides of railway tracks.
