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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(21) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(21)Failure to observe safety regulations contained in the Schedule and other safety instructions, unauthorised removal or interference with or damage to machinery guards fencing and other safety devices installed in the factory;