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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Madhya Pradesh - Subsection

Section 195(4) in The M.P. Municipal Corporation Act, 1956

(4)[ The State Government may by order fix a period within which the pour water Hush or any other type of latrines shall be substituted for the existing service latrines within the limits of a Corporation.