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[Cites 0, Cited by 0] [Section 34(7)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(7)(c) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(c)For the calculation of the open area, the common open space in Group Housing and open space in each plot shall be included. When a plan for Group Housing is approved, it shall show the open space in common areas, and in every plot. Any violation of the stipulation of open space by any building in a plot, will be liable for action under Section 91 of the Act.