Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in All India Institute of Medical Sciences Rules, 2019 4. Filling up the casual vacancies. - Any casual vacancy in the office of members other than ex-officio members shall be filled in accordance with the provisions of section 6.
