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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(d) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(d)to confer honorary degree or other academic distinctions in the manner and under conditions laid down in the statutes/provisions;