Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2) in The Punjab Industrial Facilitation Act, 2005 (2)The applications referred to in sub-section (1), shall be disposed of within such period, as may be specified by the State Government keeping in view the nature of clearances.
