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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(t) in Haryana Panchayati Raj Act, 1994

(t)authorising and regulating the manner in which and the agency by whom the records, registers, accounts and other proceedings of these bodies shall be inspected;