Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 67 in Railways Rates Tribunal (Procedure) Regulations, 1990 67. Forms and registers.- The notices to be served and registers and other records to be maintained in the office of the Tribunal shall be as specified in Appendix II.
