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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(h) in The Khadi And Village Industries Commission Act, 1956

(h)the form in which certificates of genuineness of khadi and products of village industries may be granted by the Commission [and the fees chargeable in respect thereof.] [Inserted by Act 32 of 1961, Section 14]