Himachal Pradesh High Court
Oriental Insurance Co. Ltd. vs . Smt. Poonam & Others on 16 November, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Oriental Insurance Co. Ltd. vs. Smt. Poonam & others CMP(M) No.1555 of 2023 of 16.11.2023 Present: Dr. Lalit K. Sharma, Advocate, for the applicant.
rt Issue notice to the respondents, returnable for 04.01.2024, on steps being taken within one week.
(Ajay Mohan Goel) Judge November 16, 2023 (Rishi) ::: Downloaded on - 16/11/2023 20:35:28 :::CIS