Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Oriental Insurance Co. Ltd. vs . Smt. Poonam & Others on 16 November, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Oriental Insurance Co. Ltd. vs. Smt. Poonam & others CMP(M) No.1555 of 2023 of 16.11.2023 Present: Dr. Lalit K. Sharma, Advocate, for the applicant.

rt Issue notice to the respondents, returnable for 04.01.2024, on steps being taken within one week.

(Ajay Mohan Goel) Judge November 16, 2023 (Rishi) ::: Downloaded on - 16/11/2023 20:35:28 :::CIS