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State of Tamilnadu - Section

Section 67 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

67. Over payment.

- In every case of over payment of money, the officer who prepares and submits the bill, the officer who scrutinises the same and the authority who passes the bill for payment shall equally be liable to make good the loss caused by such over payment. They are also liable for disciplinary action under the relevant rules.