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State of Madhya Pradesh - Section

Section 29 in The M.P. Jan Shiksha Adhiniyam, 2002

29. Right to education.

- Every child of the age group of 5 to 14 yean shall have right to access to elementary education and the State Government shall provide primary education facility within the radius of 1 km. and middle level education facility within the radius of 3 km. from the habitation subject to the norms as may be prescribed.