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Delhi High Court - Orders

National Investigation Agency Through ... vs Jahanzaib Sami Alias Dawood Ibrahim ... on 8 May, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~24
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.A. 792/2023
                                                NATIONAL INVESTIGATION AGENCY THROUGH ITS CHIEF
                                                INVESTIGATION OFFICER                                                               ..... Appellant
                                                                                      Through:                 Mr. Rahul Tyagi, SPP with Mr.
                                                                                                               Sangeet Sibou, Mr. Subhash Pachar,
                                                                                                               Ms. Naghma Malik, Mr. Azaz Ahmed,
                                                                                                               Mr. Ajay Ahmed, Mr. Vashist, Mr.
                                                                                                               Gaurav Gupta, Mr. Kishan
                                                                                                               Maheshwari, Advocates and Mr.
                                                                                                               Deepak Gupta, CIO.
                                                                                      versus

                                       JAHANZAIB SAMI ALIAS DAWOOD IBRAHIM ALIAS XAIB
                                       ALIAS ABU MUHAMMED AL HIND ALIAS ABU ABDULLA &
                                       ORS.                                      ..... RespondentS
                                                    Through: Mr. Parth Goyal, Advocate for Mr. J.
                                                             Raja, Advocate for R-1 and R-2.
                                    CORAM:
                                       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                       HON'BLE MR. JUSTICE MANOJ JAIN
                                                                                      ORDER

% 08.05.2024 Re-notify on 21.05.2024 at 2.30 PM with connected appeals.

SURESH KUMAR KAIT, J MANOJ JAIN, J MAY 8, 2024/sw This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 23:32:34