Delhi High Court - Orders
National Investigation Agency Through ... vs Jahanzaib Sami Alias Dawood Ibrahim ... on 8 May, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 792/2023
NATIONAL INVESTIGATION AGENCY THROUGH ITS CHIEF
INVESTIGATION OFFICER ..... Appellant
Through: Mr. Rahul Tyagi, SPP with Mr.
Sangeet Sibou, Mr. Subhash Pachar,
Ms. Naghma Malik, Mr. Azaz Ahmed,
Mr. Ajay Ahmed, Mr. Vashist, Mr.
Gaurav Gupta, Mr. Kishan
Maheshwari, Advocates and Mr.
Deepak Gupta, CIO.
versus
JAHANZAIB SAMI ALIAS DAWOOD IBRAHIM ALIAS XAIB
ALIAS ABU MUHAMMED AL HIND ALIAS ABU ABDULLA &
ORS. ..... RespondentS
Through: Mr. Parth Goyal, Advocate for Mr. J.
Raja, Advocate for R-1 and R-2.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 08.05.2024 Re-notify on 21.05.2024 at 2.30 PM with connected appeals.
SURESH KUMAR KAIT, J MANOJ JAIN, J MAY 8, 2024/sw This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 23:32:34