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[Cites 0, Cited by 0] [Section 354(1)] [Section 354] [Entire Act]

Union of India - Subsection

Section 354(1)(c) in The Income Tax Act, 2025

(c)the instrument under which it is constituted does not, or the rules governing it do not, contain any provision for the transfer at any time of the whole or any part of its assets for any purpose other than a charitable purpose;