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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(3) in The Medical Council Of India Regulations, 2000

(3)The following documents shall be sent along with the application:-
(a)Copy of Degree or Diploma or Certificate from the Head of the Institution (Provisional Certificate).
(b)Certificate of Post-examination practical training.