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State of Odisha - Section

Section 13 in The Orissa Service of Engineers' Rules, 1941

13. The Commission to prepare a list of selected candidates.

- The Commission shall prepare a list of selected candidates, arranged in order of preference, the number of whom shall, unless the [Government] [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.] otherwise directs, ordinarily be 1⅓, times the number of vacancies to be filled by direct recruitment. The list will be submitted by the Commission, together with their recommendations, to the [Government] [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.] by such date as the [Government] [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.] may direct.