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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Small Industries Development Bank Of India (General Regulations), 2000*

(e)"member" means a member of Executive Committee constituted under sub-section (1) of section 12 of the Act, or as the case may be, any other committee constituted under sub-section (3) of section 12 of the Act;